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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6)(e) in Delhi Motor Vehicles Rules, 1993

(e)take all reasonable precautions to prevent luggage, which may be carried on the roof of the vehicle, being miscarried, or lost on the way or drenched in the rain.