Andhra Pradesh High Court - Amravati
Sri Ahobila Mutt Paramparadheena Sri ... vs Mallikarjuna Prasad on 31 December, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: Criminal RC No.1238 of 2024
PROCEEDING SHEET
SL. OFFICE
DATE ORDER
NO. NOTE
1. 31.12.2024 SRK, J
Notice before admission.
Learned counsel for the petitioner is
permitted to take out personal notice on
respondents by registered post with
acknowledgment due and file proof of service before the Registry within a period of three (3) weeks.
Post the matter after Sankranthi Vacation, 2025.
______ SRK, J DNB