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Andhra Pradesh High Court - Amravati

Sri Ahobila Mutt Paramparadheena Sri ... vs Mallikarjuna Prasad on 31 December, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

      MAIN CASE No.: Criminal RC No.1238 of 2024
                              PROCEEDING SHEET

SL.                                                                            OFFICE
          DATE                             ORDER
NO.                                                                             NOTE
1.     31.12.2024 SRK, J

                          Notice before admission.
                          Learned   counsel      for   the   petitioner   is
                  permitted    to   take   out    personal     notice     on
                  respondents       by      registered       post       with

acknowledgment due and file proof of service before the Registry within a period of three (3) weeks.

Post the matter after Sankranthi Vacation, 2025.

______ SRK, J DNB