Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(vi) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (vi)at least two dry chemical powder type fire extinguishers of 9 kg. capacity each shall be installed at each point of access to the installations.
