Section 19 in The Orissa Service of Engineers' Rules, 1941
19. Training and probation of recruits by direct appoint and by promotion.
- Persons appointed by direct recruitment shall be on probation for two years and those appointed by promotion shall undergo a period of probation for one year; provided that the Government may extend the period of probation in any particular case. At any time during the probationary period, the Government may dispense with the services of an officer appointed by direct recruitment, after giving him a month's notice and may revert a promoted officer to his substantive appointment; in neither case will the officer be entitled to any compensation.
