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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(3) in The Goa Command Area Development Rules, 1999

(3)The total expenditure on salary and allowance in a year on the staff of Command Area Development Board shall not exceed 30 percent of the amount of annual grants made to the Command Area Development Board by the Government of Goa and Central Government.Explanation :- The total expenditure on salary and allowance for the purpose of this sub-rule shall not include the following:-
(i)The expenditure on field staff specifically, created for preparation and execution of the scheme under section 16 of the Act;
(ii)The expenditure on staff specifically created for the execution of the Scheme wholly financed by the Central Government of any agency other than the Government;
(iii)The expenditure on staff in any of the sectors of the Command Area Development Board in charge of maintenance.