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State of Tamilnadu - Section

Section 9 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

9. Probation-Period of probation.

- Every directly recruited employee of the University, shall be on probation for a period of two years on duty within a continuous period of three years from the date of joining duty in the service of the University;Provided that in the case of Group 'D' employees, the probation shall be for a period of one year on duty within a continuous period of two years from the date of joining duty;Provided further that in the case of employees holding posts in one Group and promoted to posts in another Group shall be on probation for a period of one year on duty within a continuous period of two years from the date of taking charge of such higher post.