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Delhi High Court - Orders

Dr Kaviyarasan M P vs Union Of India & Ors on 27 February, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     LPA 8/2019 & CM APPLs. 292-293/2019
      DR KAVIYARASAN M P                               ..... Appellant
                  Through:             Ms. Hardeep Kaur and Ms. Anjoni
                                       Kumar Mishra, Advs.
                         versus

      UNION OF INDIA & ORS                              ..... Respondent
                    Through:           Mr. Ripu Daman Bhardwaj, CGSC
                                       for R-1/UOI.
                                       Mr. T. Singhdev, Ms. Biakthansangi
                                       Das, Ms. Puja Sarkar, Mr. Tarun
                                       Verma, Mr. Abhijit and Ms.
                                       Amandeep Kaur, Advs. for R-2/MCI.

      CORAM:
      HON'BLE MR. JUSTICE VIPIN SANGHI
      HON'BLE MR. JUSTICE A. K. CHAWLA

                                  ORDER

% 27.02.2019 Issue notice. Mr. Ripu Daman Bhardwaj and Mr. T. Singhdev accept notice on behalf of respondent Nos. 1 and 2, respectively.

Let the notice be issued to respondent Nos. 3 and 4, returnable on 09.10.2019.

VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 27, 2019 nn