Delhi High Court - Orders
Dr Kaviyarasan M P vs Union Of India & Ors on 27 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 8/2019 & CM APPLs. 292-293/2019
DR KAVIYARASAN M P ..... Appellant
Through: Ms. Hardeep Kaur and Ms. Anjoni
Kumar Mishra, Advs.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. Ripu Daman Bhardwaj, CGSC
for R-1/UOI.
Mr. T. Singhdev, Ms. Biakthansangi
Das, Ms. Puja Sarkar, Mr. Tarun
Verma, Mr. Abhijit and Ms.
Amandeep Kaur, Advs. for R-2/MCI.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 27.02.2019 Issue notice. Mr. Ripu Daman Bhardwaj and Mr. T. Singhdev accept notice on behalf of respondent Nos. 1 and 2, respectively.
Let the notice be issued to respondent Nos. 3 and 4, returnable on 09.10.2019.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 27, 2019 nn