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Madhya Pradesh High Court

Smt. Janki Bai vs Smt. Snehlata Shrivastava (Lic Agent) on 21 August, 2015

                           MCC-1220-2015
          (SMT. JANKI BAI Vs SMT. SNEHLATA SHRIVASTAVA (LIC AGENT))


21-08-2015

Shri Ajay Sen, learned counsel for the applicant.

Learned counsel for the applicant wants to withdraw this MCC with liberty to file review petition.

The MCC is dismissed as withdrawn with liberty as prayed for.

(S.K. GANGELE) JUDGE MISHRA