Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 25 in Andhra Pradesh Village Servants Service Rules, 2005 25. One pay bill for each village establishment: - The pay bill shall be prepared separately for each Revenue Village, in the charge of Panchayat Secretary.
