Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(12) in The Bureau of Energy Efficiency (Form of Annual Statement of Accounts and Records) Rules, 2007 12.1Liability towards gratuity payable on death/retirement of employees is accrued based on acturial valuation.
