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State of Bihar - Section
Section 21 in The Bihar Vaccination Rules, 1944
21.
Stock accounts of lancets shall be maintained in the following form :-Stock Account of Vaccinating Lancets of the office of the Superintendent of Vaccination of..........for 19.......| Date of receipt | Forwarding invoice of letter. | From whom received. | Number of lancets received. | Balance brought forward. | Total. | Date of issue. | Issues from stock. | Balance after each transaction. | Acknowledgement of receipt. | Remarks. |
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