Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(1)(viii) in Telangana Intermediate Education Act, 1971 (viii)to co-ordinate and co-operate with the Universities and other authorities in the State in such manner and for such purposes as may be prescribed;