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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(1)The inspecting officer may inspect the nurseries from time to time, to ensure that the nursery plots, tissue culture unit and bud wood bank used for the production of nursery plants are kept free from insects, pests and diseases. He may direct the nurseryman to send suspected plant samples for identification of pests to a designated agency as well as to remove and destroy infected or infested plant material within the prescribed period.