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State of Uttar Pradesh - Section

Section 3 in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

3. Constitution of units.

- The State Government may, by notification in the Gazette divide the State into such numbers of units, as it may deem fit, and until varied by such notification, each forest circle (as for the time being delimited by general or special orders of the State Government) shall constitute a unit.