Section 7(e) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(e)to confer honorary degrees and other distinctions as may be prescribed;(ee)[ to admit colleges and institutes, not maintained by the University, to the privileges of the University, and to withdraw all or any of such privileges;] [Inserted by Act No. 18 of 2015, dated 24.4.2015.]
