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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Conduct of Election of Member (Co-opted), President and Vice-President of Mandal Praja Parishad and Members (Co-opted), Chairperson and Vice-Chairperson of Zilla Praja Parishad Rules, 2006

18. Filling up of Casual Vacancies of Members (Co-opted), Zilla Praja Parishad.

- A casual vacancy occurring in the office of a Member (Co- opted) of a Zilla Praja Parishad shall be filled in an ordinary meeting of the Zilla Praja Parishad within a period of eight weeks from the date of occurrence of such vacancy and the procedure laid down in this Part shall apply in all other respects.