Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(a) in The U.P. Cinematograph Rules, 1951

(a)that the licensee is responsible for a breach of one or more provisions of the Act, or these rules, or any condition of the licence,