Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(4) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019 (4)Water logging mitigation measures shall be adopted by using appropriate processes and technologies, in due consultation with expert bodies/concerned departments.
