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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(2)the "Ayurvedic System" means the Ashtang Ayurvedic System and includes the modernised form thereof including the Sidha ;