Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Diplomatic and Consular Officers (Fees) Rules, 1949 6. Collection of Fees. - All fees shall be paid in cash against the issue of receipts and the amount so collected shall be accounted for to the Government of India.
