Delhi High Court - Orders
Mazson Builders And Developers Private ... vs Reliance Capital Limited on 3 November, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 419/2019, I.A. 17400/2019, I.A. 17745/2019,
I.A. 17983/2019, I.A. 1808/2020, I.A. 2719/2020, I.A. 3864/2020,
I.A. 6240/2020 & I.A. 7738/2020
MAZSON BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through: Mr.Sandeep Sethi & Mr.Darpan
Wadhwa, Sr. Advs. with Mr.Manik Dogra,
Ms.Sonali Jaitley Bakhshi, Mr.Ravi Tyagi,
Mr.Tanima Gaur, Ms.Jayshree Dugar,
Mr.Mayank Mishra and Ms.Dhanyashree Jadeja,
Advs.
versus
RELIANCE CAPITAL LIMITED ..... Respondent
Through: Mr. Parag Tripathi, Sr. Adv.
Mr.Mahesh Agarwal, Ms. Niyati Kohli, Mr.Pranjit
Bhattacharya, Mr. Shrinivasan Ramaswamy and
Mr. Pratham Agarwal, Advs.
Mr. Varghese Thomas, Ms. Dina Wadia,
Mr.Divyam Agarwal, Mr. Soumitra Majumdar,
Mr. Hormuz Mehta, Ms. Fatema Kachwalla,
Ms.Pallavi Kumar and Mr. Abhay Agarwal, Advs.
for bank of Baroda
Mr.Mukund Cherukuri with Mr.Vivekanand S.N.
& Ms.Geetika Matta, Advs. for Moneymint
Securities Pvt. Ltd.
+ O.M.P.(I) (COMM.) 420/2019, I.A. 17401/2019, I.A. 17746/2019
I.A. 1810/2020, I.A. 1811/2020, I.A. 2720/2020, I.A. 3873/2020, I.A.
6182/2020 & I.A. 6244/2020
ALWAYS REMEMBER PROPERTIES PVT. LTD..... Petitioner
Through: Mr.Sandeep Sethi & Mr.Darpan
Wadhwa, Sr. Advs. with Mr.Manik Dogra,
Ms.Sonali Jaitley Bakhshi, Mr.Ravi Tyagi,
Mr.Tanima Gaur, Ms.Jayshree Dugar,
Mr.Mayank Mishra and Ms.Dhanyashree Jadeja,
Advs.
versus
RELIANCE HOME FINANCE LTD. & ANR...... Respondents
Through: Mr. Parag Tripathi, Sr. Adv.
Mr.Mahesh Agarwal, Ms. Niyati Kohli, Mr.Pranjit
Bhattacharya, Mr. Shrinivasan Ramaswamy and
Mr. Pratham Agarwal, Advs.
Mr. Varghese Thomas, Ms. Dina Wadia,
Mr.Divyam Agarwal, Mr. Soumitra Majumdar,
Mr. Hormuz Mehta, Ms. Fatema Kachwalla,
Ms.Pallavi Kumar and Mr. Abhay Agarwal, Advs.
for bank of Boroda.
Mr.Mukund Cherukuri with Mr.Vivekanand S.N.
& Ms.Geetika Matta, Advs. for Moneymint
Securities Pvt. Ltd.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 03.11.2020
1. Learned senior counsel for the petitioner has made further submissions.
2. At request, list for further arguments on 24.11.2020.
REKHA PALLI, J.
NOVEMBER 3, 2020 sdp Via video conferencing $~12 & 13 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ARB.P. 304/2020 MAZSON BUILDERS AND DEVELOPERS PRIVATE LIMITED ..... Petitioner Through: Mr.Sandeep Sethi & Mr.Darpan Wadhwa, Sr. Advs. with Mr.Manik Dogra, Ms.Sonali Jaitley Bakhshi, Mr.Ravi Tyagi, Mr.Tanima Gaur, Ms.Jayshree Dugar, Mr.Mayank Mishra and Ms.Dhanyashree Jadeja, Advs.
versus RELIANCE CAPITAL LIMITED ..... Respondent Through: Mr. Parag Tripathi, Sr. Adv. Mr.Mahesh Agarwal, Ms. Niyati Kohli, Mr.Pranjit Bhattacharya, Mr. Shrinivasan Ramaswamy and Mr. Pratham Agarwal, Advs.
+ ARB.P. 305/2020ALWAYS REMEMBER PROPERTIES PRIVATE LIMITED ..... Petitioner Through: Mr.Sandeep Sethi & Mr.Darpan Wadhwa, Sr. Advs. with Mr.Manik Dogra, Ms.Sonali Jaitley Bakhshi, Mr.Ravi Tyagi, Mr.Tanima Gaur, Ms.Jayshree Dugar, Mr.Mayank Mishra and Ms.Dhanyashree Jadeja, Advs.
versus RELIANCE HOME FINANCE LIMITED & ANR...... Respondent Through: Mr. Parag Tripathi, Sr. Adv. Mr.Mahesh Agarwal, Ms. Niyati Kohli, Mr.Pranjit Bhattacharya, Mr. Shrinivasan Ramaswamy and Mr. Pratham Agarwal, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI ORDER % 03.11.2020 At request, list along with O.M.P.(I) (COMM.) 419/2019 and O.M.P.(I) (COMM.) 420/2019 on 24.11.2020.
REKHA PALLI, J.
NOVEMBER 3, 2020 sdp