Chattisgarh High Court
Ramratan Yadav vs State Of Chhattisgarh 16 Cra/3146/1999 ... on 6 December, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Appeal No.649 of 2003
Ramratan Yadav Versus The State of Chhattisgarh
..
06.12.2019 None for the appellant.
Shri Afroj Khan, Panel Lawyer for the State/respondent. Let bailable warrant for a sum of Rs.15,000/- be issued against the appellant for his appearance before this Court on 25.02.2020.
List this case on 25.02.2020.
Sd/-
(Ram Prasanna Sharma) Judge Bini