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Calcutta High Court

The Commissioner Of Income Tax W.B.Vii vs Birla Janhit Trust Calcutta on 15 December, 2014

Author: Manjula Chellur

Bench: Manjula Chellur

                               I.T.R. 10 of 1983

                         IN THE HIGH COURT AT CALCUTTA
                       Special Jurisdiction (Income-Tax)
                                 Original Side


                   THE COMMISSIONER OF INCOME TAX W.B.VII, CAL
                                      Versus
                        BIRLA JANHIT TRUST CALCUTTA

BEFORE:

The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

The Hon'ble JUSTICE ARIJIT BANERJEE

Date : 15th December, 2014.


            For the Appellant :

            For    the Respondent :

THE COURT : None represents. The appellant as also his counsel are absent. The Income-tax reference matter is disposed of.

Registry is directed to endorse factum of disposal not only in the register but also in the database of High Court.

( MANJULA CHELLUR, C.J.) ( ARIJIT BANERJEE, J.) Rsg AR(CR)