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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(l) in The Life Insurance Corporation of India (Agents) Regulations, 2017

(l)if it is found that any averment contained in his agency application or in any report furnished by him as an agent in respect of any proposal is not true;