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Bombay High Court

Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 14 November, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                    41-COMS - 941-19+.ODT

                                                                      Sayali Upasani



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION


       COMMERCIAL SUMMARY SUIT NO.941 OF 2019
                                       WITH
                   LEAVE PETITION NO.397 OF 2019

Bengal Mill Stores supply Co.(Bombay)                          ...Petitioner
In the matter between
Bengal Mill Stores supply Co.(Bombay)                              ...Plaintiff
                    Vs.
Oriental Nicco Projects Pvt Ltd                               ...Defendant

Mr. Nilesh Bhutekar, for Plaintiff.
None for Defendant

                                   CORAM:     N. J. JAMADAR, J.

DATED : 14th NOVEMBER, 2022 PC:-

At the request of the learned Counsel for the plaintiff, stand over to 2nd January, 2023.
[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 15/11/2022 ::: Downloaded on - 15/11/2022 18:54:40 :::