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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3)(i) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(i)if his total liabilities, exclusive of those, which are fully secured, exceed his substantive pay for twelve months;