Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(i) in The West Bengal Livestock Improvement Act, 1954

(i)"Director" means an officer appointed by the State Government as the Director of Veterinary Services and Animal Husbandry;