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G. Janobai vs V.N. Devadoss on 24 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar

      ITEM NO.11                                    COURT NO.2                   SECTION XII

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 28338-28339/2016

      (Arising out of impugned final judgment and order dated 14/06/2016
      in CRP No. 1104/2016 14/06/2016 in CMP No. 6079/2016 passed by the
      High Court Of Madras)

      G. JANOBAI AND ORS.                                                        Petitioner(s)

                                                         VERSUS

      V.N. DEVADOSS                                                              Respondent(s)


      (with appln. (s) for exemption from filing O.T. and production of
      additional documents and interim relief and office report)

      Date : 24/04/2017 These petitions were called on for hearing today.


      CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR


      For Petitioner(s)                    Mr.   Balaji Srinivasan, AOR
                                           Ms.   Vaishnavi Subrahmanyam, Adv.
                                           Ms.   Pratiksha Mishra, Adv.
                                           Ms.   Srishti Govil, Adv.
                                           Mr.   Abhishek Bharti, Adv.


      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Mr Balaji Srinivasan, learned counsel who had appeared on behalf of the petitioner submits that the petitioner has expired and he may be granted eight weeks time to take steps. The prayer stands allowed.

List the matter after eight weeks.

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.04.25
11:39:02 IST
Reason:


                          (Gulshan Kumar Arora)                            (H.S. Parasher)
                             Court Master                                   Court Master