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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2)(d) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

(d)to prescribe the powers duties and functions of the authorities charged with local supervision ;