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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(iv) in The Tamil Nadu Electricity Supply Code, 2004

(iv)[ No addition or reduction of load in case of LT service and no addition or reduction of demand in case of HT service, may be sanctioned unless the outstanding dues in the same service connection had been paid.] [Inserted by Commission's Notification No. TNERC/SC/7-1 dated 22.11.2005 (w.e.f.7.12.2005).]