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State of Madhya Pradesh - Section

Section 40 in The M.P. Stamp Rules 1942

40. Signing of endorsement on the stamp and the entry on the register by the purchasers.

- If the purchaser is literate he shall be invited to sign the endorsement on the stamp and the entry in the register; and if illiterate the imprint of his left thumb-impression shall be taken below the endorsement on the stamp as well as against the entry in the register.