Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in Grant-in-Aid Code of the Tamil Nadu Educational Department

21. The number of latrine seats should be on the following scale: -

  Girls Boys   Girls Boys
Under 30 children 2 1 Under 150 children 6 3
Under 50 children 3 2 Under 200 children 8 4
Under 70 children 4 2 Under 300 children 12 5
Under 100 children 5 3 Under 500 children 20 8