Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 14 October, 2022
Bench: Dinesh Maheshwari, Bela M. Trivedi
ITEM NO.7 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 15988/2022
(Arising out of impugned final judgment and order dated 18-07-2022
in SA No. 657/2015 passed by the High Court Of Uttarakhand At
Nainital)
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
(FOR ADMISSION and IA No.134464/2022-EXEMPTION FROM FILING O.T. )
Date : 14-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Ms. Navaniti Pd. Singh, Sr. Adv.
Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice only to the respondent Nos. 1, 2 and 3, at present, returnable in two weeks.
Dasti service, in addition to ordinary process is permitted.
(SNEHA DAS) (RANJANA SHAILEY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2022.10.14
18:55:22 IST
Reason: