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Supreme Court - Daily Orders

Lalit Prasad vs Almora District Cooperative Bank Ltd. on 14 October, 2022

Bench: Dinesh Maheshwari, Bela M. Trivedi

     ITEM NO.7                                    COURT NO.8                  SECTION X

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 15988/2022

     (Arising out of impugned final judgment and order dated 18-07-2022
     in SA No. 657/2015 passed by the High Court Of Uttarakhand At
     Nainital)

     LALIT PRASAD                                                                 Petitioner(s)

                                                             VERSUS

     ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS.                                 Respondent(s)

     (FOR ADMISSION and IA No.134464/2022-EXEMPTION FROM FILING O.T. )

     Date : 14-10-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                     Ms. Navaniti Pd. Singh, Sr. Adv.
                                           Mr. Vaibhav Niti, AOR
                                           Ms. Madhavi Agrawal, Adv.
     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Issue notice only to the respondent Nos. 1, 2 and 3, at present, returnable in two weeks.

Dasti service, in addition to ordinary process is permitted.

          (SNEHA DAS)                                                       (RANJANA SHAILEY)
     SENIOR PERSONAL ASSISTANT                                              COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
SNEHA DAS
Date: 2022.10.14
18:55:22 IST
Reason: