Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 28 in The Rajasthan District Boards Act, 1954 28. Remuneration to members. - Members of a Board shall be granted remuneration or travelling allowances by the Board in accordance with rules made in this behalf.
