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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 76(1)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)The average of the weekly high and low of the closing prices of the related equity shares quoted on the recognised stock exchange during the six months preceding the relevant date; or