Section 31(1)(a) in The Emigration Act, 1983

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(a) in The Emigration Act, 1983

(a)that intending emigrants if allowed to emigrate to any country would be exposed to serious risk to life on arrival there by reason of—

(i)outbreak of any disease or grave pollution of environment in such country, or

(ii)outbreak of hostilities or civil war or civil commotion or political disturbances;