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State of Punjab - Section

Section 42 in The Punjab Ayurvedic and Unani Practitioners Act, 1963

42. Appearance before prescribed authority.

- Any appearance, application or act before the prescribed authority may be made or done by the party in person or by a pleader duly appointed to act on his behalf.Provided that it shall be open to the prescribed authority to direct any party to appear in person whenever the prescribed authority considers it necessary.