Bombay High Court
Balu Ramasubbu Swami vs The Divisional Commissioner And Ors on 10 June, 2021
Bench: S.S. Shinde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1937 OF 2021
Balu Ramasubbu Swami ....PETITIONER
V/S
The Divisional Commissioner And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE S.S. SHINDE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 10th June, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/06/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 11/06/2021 ::: Downloaded on - 11/06/2021 21:48:57 :::