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Bombay High Court

Balu Ramasubbu Swami vs The Divisional Commissioner And Ors on 10 June, 2021

Bench: S.S. Shinde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1937 OF 2021

 Balu Ramasubbu Swami                                  ....PETITIONER
             V/S
 The Divisional Commissioner And Ors                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE S.S. SHINDE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 10th June, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/06/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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