Allahabad High Court
Hari Prakash Agrahari @ Guddu & Others vs State Of U.P. Thru Prin. Secy. Home & ... on 26 July, 2010
Bench: Raj Mani Chauhan, Virendra Kumar Dixit
Court No. - 20 Case :- MISC. BENCH No. - 9130 of 2009 Petitioner :- Hari Prakash Agrahari @ Guddu & Others Respondent :- State Of U.P. Thru Prin. Secy. Home & Others Petitioner Counsel :- Sabir Ali,Haider Mehndi Respondent Counsel :- G.A.,Diwakar Nath Tiwari Hon'ble Raj Mani Chauhan,J.
Hon'ble Virendra Kumar Dixit,J. None turned up on behalf of the petitioners to press this petition despite the list has been revised.
The petition is, therefore, dismissed for want of prosecution. Interim order, if any stands vacated.
Order Date :- 26.7.2010 Amit