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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(2) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(2)Any sums that may become available during the course of the year for distribution as Agricultural loans, shall also be similarly placed at the disposal of the Collector as soon as these become available.