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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(ii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(ii)a grant not less than the estimated net expenditure of pay and allowances of the staff contingencies, supplies and services of the University other than in respect of the activities in various organisations, referred to above in clause (i);