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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxxii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xxxii)to make such provision as well enable affiliated colleges and recognised or approved institutions to undertake specialisation of studies;