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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Meghalaya - Subsection

Section 77(ii) in The Meghalaya Co-operative Societies Rules

(ii)"B" Class - Societies which may contain certain of defaultering members, their accounts are not entirely faultless but have displayed a certain amount of co-operative spirit with a general desire for self-improvement self-help and thrift. Outstanding of dues should not be more than 25 per cent of the total.