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Union of India - Section
Section 1 in Bronze Coin (Legal Tender) Act, 1918
1. Short title.-
This Act may be called the Bronze Coin (Legall Bender) Act, 1918.| This Act has been extended to the new Provinces and merged States by the Merged States (Laws) Act, 1949 (59 of 1949), Section 3 (1-1-1950) and to the Union Territories of Manipur. Tripura (new States) and Vindhya Pradesh by the Union Territories (Laws) Act, 1950 (30 of 1950). Section 3 (16-4-1950). Vindhya Pradesh now forms part of Madhya Pradesh - See Act 37 of 1956, Section 9(i)(e) (1-I 1-1956). |