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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 39 in Kerala Education Act, 1958

39. Repeal.

- The Travancore Primary Education Act, 1121, the Cochin Free Compulsory Primary Education Act, XI of 1123 and the Madras Elementary Education Act, 1920 as in force in the Malabar district referred to in sub-section (2) of section 5 of the States Reorganisation Act, 1956 (Central Act 37 of 1956), are hereby repealed.