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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)a Government company or a body corporate owned or controlled by the State Government to which undertakings vested in the State alongwith functions, duties, powers and obligations are transferred under subsection (3) of Section 28 by schemes published in the Official Gazette, hereunder;