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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(a) in The U.P. Regulation Of Money-Lending Act, 1976

(a)[ any loan or advance by or any deposit with any bank or a cooperative society:] [Substituted by U.P. Act No. 1 of 1979 and shall be deemed always to have been substituted.]