Delhi High Court - Orders
Abdul Majeed & Ors vs Jamia Hamdard & Ors on 18 August, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17684/2024, CM APPL. 75252/2024, CM APPL. 4879/2025
ABDUL MAJEED & ORS. .....Petitioners
Through: Mr. Vikalp Mudgal and Mr. Prakhar
Khanna, Advocates.
versus
JAMIA HAMDARD & ORS. .....Respondents
Through: Mr. Shashank Garg, Senior Advocate
with Dr. Swaroop George, Mr.
Mobashshir Sarwar, Mr. Abhinandan
Jain, Mr. Takrim Ahshan Khan, Mr.
Sunil Roy, Mr. Ayush Aanand and
Mr. Shivam Prajapati, Advocates for
R-1.
Mr. T. Singh Dev and Mr. Sourabh
Kumar, Advocates for R-2.
Mr. Sudhir Nandrajog, Sr. Adv with
Mr. Shreyans Singhvi, Ms. Tanuja
Singh, Ms. Ankita Singh and Ms.
Madhu Yadav, Advocates for
Intervenors.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 18.08.2025
No time left.
Re-notify on 03rd December 2025.
ANUP JAIRAM BHAMBHANI, J AUGUST 18, 2025/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2025 at 21:54:57