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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(f) in The Maharashtra University of Health Sciences Act, 1998

(f)consider and make recommendations, regarding new proposals for creation of professorships, associate professorships, readerships, lecturerships, and non-vocational .academic staff required by the University;