Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)every children’s home shall provide separate facilities for children in the age group up to five years with appropriate facilities for the infants;